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[Cites 0, Cited by 0] [Section 1125(4)] [Section 1125] [Entire Act]

Bengal Presidency - Subsection

Section 1125(4)(c) in Police Regulations, Bengal , 1943

(c)The procedure for the preparation and prosecution of all the classes of conspiracy case analysed in clause (a) above, and of gang cases is laid down in rules 17 and 18 at page 34 of the Legal Remembrancer's Manual.