Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(1) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(1)The Chief Minister of the State of Jammu and Kashmir by virtue of his office shall be the Pro-Chancellor of [both the Universities.] [Substituted by Act VIII of 1998.]