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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Private Universities Rules, 2013

(1)Application in prescribed form for establishment of the University shall be submitted to the Government in the Education (Higher) Department by the Sponsoring Body at least 365 days earlier than the proposed date to establish the University. At the time of submitting the application the Sponsoring Body must has the ownership or under an agreement of owing of the minimum area of land as per provisions contained in section 9 of the Act and shall furnish a "No objection Certificate" issued from the appropriate authority regarding legality of use of land for educational purposes.