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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

State of Uttar Pradesh - Subsection

Section 335(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)that in any streets or portions of streets specified in such notice the elevation and construction of the frontage of all buildings or any classes of buildings thereafter erected or re-erected shall in respect of their architectural features be such as the Corporation may consider suitable to the locality;