Section 25(2) in The Commissioners Offices Ministerial Service Rules, 1980
(2)A person not covered by sub-rule (1) shall not be allowed to cross-(i)the first efficiency-bar unless his work and conduct are found to be satisfactory and unless his integrity is certified;(ii)the second efficiency bar unless he has worked diligently and to the best of his work and conduct are found to be satisfactory and unless his integrity is certified.
