Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 5 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863 5. , 6, 7. [Railway lands; North Kanara; saving of prior proceedings.]- Repealed Act XV of 1874.
