Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(8) in The Orissa Factories Rules, 1950 (8)Cleaning or smoothing, roughening, etc., of articles, by a Jet of sand, metal shot or grift or other abrasive propelled by a blast of compressed air or stream.
