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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(f) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(f)"List" means a list of practitioners prepared and kept under section 18;
(ff)[ 'Naturopathic system of medicine' or 'Naturopathy' means the naturopathic system of medicine whether supplemented or not by such modern advance, as the Board may, from time to time, determine.] [Inserted by Act 7 of 1977 w.e.f. 05.03.1977]