Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of Maharashtra - Subsection Section 35A(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (1)The elections of the Market Committee shall be held or caused to be held by the Collector in accordance with the provisions of the Act and the rules.
