Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of West Bengal - Subsection

Section 2B(a) in West Bengal Land Reforms Rules, (Bargadars) Rules, 1956

(a)as soon as thereafter as possible, inform the owner of such land and the officer or authority appointed under sub-section (1) of section 18 having jurisdiction over such land, of his willingness to continue the cultivation of such land,