Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(vii) in The Punjab Goods and Services Tax Act, 2017

(vii)persons who make taxable supply of goods or services or both on behalf of other taxable persons whether as an agent or otherwise;