Madhya Pradesh High Court
Hemant Kanojia vs Union Of India on 3 July, 2018
1 WP-14397-2018 The High Court Of Madhya Pradesh WP-14397-2018 (HEMANT KANOJIA Vs UNION OF INDIA) 1 Jabalpur, Dated : 03-07-2018 As prayed by Shri Sanjay Pandey, learned counsel for the petitioner, list this matter after two weeks.
(NANDITA DUBEY) JUDGE gn Digitally signed by GEETHA NAIR Date: 2018.07.03 14:47:17 +05'30'