Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59B] [Entire Act] State of Gujarat - Subsection Section 59B(15) in The Gujarat Value Added Tax Act, 2003 (15)[ ***] [Deleted by Government Act No. 9 of 2008 Section 9(2) w.e.f 1-4-08]
