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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(4)(iii) in The Punjab Co-operative Societies Act, 1961

(iii)No revision shall lie under section 69 against any order passed under the service rules of the concerned co-operative societies where in a revision is already provided in the service rules of that society; and