Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 16 August, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-4430-2008
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )
Dated : 16-08-2024
Shri Sankalp Kochar - Advocate for the petitioner.
Shri Utkarsh Sonkar - Advocate for respondent no.1.
List along with W.P.No. 17914/2010 in the next week.
(G. S. AHLUWALIA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 8/16/2024 6:11:04 PM