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Madhya Pradesh High Court

M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 16 August, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                             1                                WP-4430-2008
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      WP No. 4430 of 2008
                               (M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )



                          Dated : 16-08-2024
                               Shri Sankalp Kochar - Advocate for the petitioner.
                               Shri Utkarsh Sonkar - Advocate for respondent no.1.

List along with W.P.No. 17914/2010 in the next week.

(G. S. AHLUWALIA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 8/16/2024 6:11:04 PM