Income Tax Appellate Tribunal - Agra
M/S Gkb Optic Technologies Pvt. Ltd, ... vs Pcit-1, Agra, Agra on 20 July, 2023
IN THE INCOME TAX APPELLATE TRIBUNAL
AGRA BENCH 'DB': AGRA
(Through Video Conferencing)
BEFORE,
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
AND
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER
ITA No.90/Agr/2022
(ASSESSMENT YEAR: 2017-18)
M/s GKB Optic Pr.CIT-1
Technologies Pvt. Ltd. Agra
139G-19,20,21 Vs.
Noida Special Economic
Zone, Noida
PAN-AADCG 9094N
(Appellant) (Respondent)
Appellant by Mr. Pankaj Gargh, Advocate
Respondent by Mr. Surendra Pal, CIT-DR
Date of Hearing 18/07/2023
Date of Pronouncement 20/07/2023
ORDER
PER YOGESH KUMAR U.S., JM:
This appeal by Assessee is filed against the order of Learned Commissioner of Income Tax -1, Agra ["Ld. CIT", for short], dated 31/03/2022 for the Assessment Year 2017-18. Page 1 of 3 ITA No.90/Agr/2022
M/s GKB Optic Technologies Pvt. Ltd. vs. PCIT
2. The assessee filed a letter dated 25/04/2023 expressing the desire to withdraw the present appeal and dismiss the same as withdrawn.
3. The Ld. Sr. DR for Revenue expressed no objection against withdrawal of the appeal filed by the assessee.
4. In view of the foregoing; this appeal filed by the assessee is dismissed as withdrawn.
Order pronounced in open Court on 20th July, 2023.
Sd/- Sd/-
(SHAMIM YAHYA) (YOGESH KUMAR U.S.)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Dated: 20/07/2023
Pk/R.N, Sr. ps
Copy forwarded to:
1. Appellant
2. Respondent
3. CIT
4. CIT(Appeals)
5. DR: ITAT
ASSISTANT REGISTRAR
ITAT, AGRA
Page 2 of 3
ITA No.90/Agr/2022
M/s GKB Optic Technologies Pvt. Ltd. vs. PCIT Page 3 of 3