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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(4)The term of office of the members of the Executive Council shall commence from the dale of election, nomination or appointment, as the case may be.