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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(2)(k) in Sikkim Shops and Commercial Establishments Act, 1983

(k)deductions made with the written authorization of the employed person in furtherance of any savings scheme approved by the State Government for the purchase of securities of the Central or State Government.