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State of Telangana - Section

Section 61 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

61. Equality of Votes.

- If, after the counting of the votes is completed an equality of votes is found to exist between any candidates and the addition of one vote will lead to any of those candidates being declared elected, the Returning Officer shall forthwith decide between those candidates by lot, and proceed as if the candidate on whom the lot falls had received the additional vote.