Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(o) in The Bihar Entertainments Tax Rules, 1984 (o)[ "week" means the period beginning from Friday and ending with the following Thursday.] [Inserted by S.O. No. 206 dated 17.12.1998.]
