Calcutta High Court (Appellete Side)
Electric Supply vs Ganaranjan Chapadar @ Ganga Ranjan on 8 February, 2024
8 08.02.
& 2024. C.O. 89 of 2014
9. Ct.655
The Station Manager Mathurapur Group
Electric Supply,South 24-parganas,WBSEDCL
Vs.
Ganaranjan Chapadar @ Ganga Ranjan
Chapadar @ Ganda Nanda Chapadar
With
C.O. 216 of 2014
The Station Manager, Matangini Group Electric
Supply, WBSEDCL
Vs.
Sri Dhananjoy Pal & Anr.
Mr. Srijan Nayak,
Ms. Rituparna maitra
....for the petitioner.
Ms. Kaniz Kulsum
....for the respondent.
Learned Counsel appearing on behalf of the petitioner is present.
Learned Counsel appearing on behalf of the opposite party is present.
Learned Counsel for the petitioner/Station Manager, Matagini Group Electric Supply, WBSEDCL has substantially argued the case.
Let the matter be fixed on 5.3.2024 under the heading 'Hearing'.
(Prasenjit Biswas, J.) s.g.
2