Supreme Court - Daily Orders
Nirmal Singh Heera vs R.G.,High Court Of Madras on 21 July, 2014
Z ITEM NO.62 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3975/2013
(Arising out of impugned final judgment and order dated 11/10/2012
in WP No. 16996/2012 passed by the High Court Of Madras)
NIRMAL SINGH HEERA Petitioner(s)
VERSUS
R.G.,HIGH COURT OF MADRAS & ANR. Respondent(s)
(With prayer for interim relief and office report)
WITH
SLP(C) No. 7596/2013
(With Office Report)
Date : 21/07/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. S. Gowthaman ,Adv.
Mr. S. Sethu Mahendran, Adv.
Mr. Lenin Sekar, Adv.
For Respondent(s) Mr. Subramanium Prasad, AAG
Mr. B. Balaji ,Adv.
Mr. Rakesh Sharma, Adv.
Mr. Rajeev D., Adv.
Mr. K.S. Mahadevan, Adv.
Mr. Krishna Kumar, Adv.
Mr. Rajesh Kumar ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters before a Bench of which Hon’ble Mr. Justice C. Nagappan is not a member.
Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.07.23 05:58:57 IST Reason: (MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER