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Supreme Court - Daily Orders

Nirmal Singh Heera vs R.G.,High Court Of Madras on 21 July, 2014

Z         ITEM NO.62                             COURT NO.12                  SECTION XII

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C) No(s). 3975/2013

         (Arising out of impugned final judgment and order dated 11/10/2012
         in WP No. 16996/2012 passed by the High Court Of Madras)

         NIRMAL SINGH HEERA                                                Petitioner(s)

                                                       VERSUS

         R.G.,HIGH COURT OF MADRAS & ANR.                   Respondent(s)
         (With prayer for interim relief and office report)

         WITH
         SLP(C) No. 7596/2013
         (With Office Report)

         Date : 21/07/2014               This petition was called on for hearing today.

         CORAM :                         HON’BLE MR. JUSTICE MADAN B. LOKUR
                                         HON’BLE MR. JUSTICE C. NAGAPPAN

         For Petitioner(s)               Mr. S. Gowthaman ,Adv.
                                         Mr. S. Sethu Mahendran, Adv.
                                         Mr. Lenin Sekar, Adv.

         For Respondent(s)               Mr.   Subramanium Prasad, AAG
                                         Mr.   B. Balaji ,Adv.
                                         Mr.   Rakesh Sharma, Adv.
                                         Mr.   Rajeev D., Adv.

                                         Mr. K.S. Mahadevan, Adv.
                                         Mr. Krishna Kumar, Adv.
                                         Mr. Rajesh Kumar ,Adv.


                             UPON hearing the counsel the Court made the following

                                                    O R D E R

List these matters before a Bench of which Hon’ble Mr. Justice C. Nagappan is not a member.

Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.07.23
05:58:57 IST
Reason:




         (MEENAKSHI KOHLI)                                               (JASWINDER KAUR)
           COURT MASTER                                                    COURT MASTER