Section 37(2)(b) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(b)the form and the terms and conditions of licence to be granted under Sub¬section (3) of Section 6;

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