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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(2)(d) in Telangana Abolition of Inams Act, 1955

(d)the application of the provision of the Code of Civil Procedure, 1908, and the Indian Limitation Act, 1908, to applications, appeals and proceedings under this Act.