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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in The Haryana Cattle Fairs Act, 1970

(1)There shall be appointed by the State Government one or more fair officers for the purpose of holding, controlling, managing and regulating cattle fairs in a district :Provided that a fair officer may be appointed for more than one district.