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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(1)The meeting of the Co-ordination Committee shall ordinarily be held at the Headquarter of the State on such dates as may be fixed by the Chairperson:Provided that it shall meet at least once in every six months.