Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(b) in The Maharashtra Universities Act, 1994

(b)the Secretary of the Board of College and University Development and shall conduct academic audit of university departments or institutions, recognized institutions, post-graduates centres and affiliated colleges [as the Board may direct and on receiving complaints suo moto.] [These words were added by Maharashtra 55 of 2000, section 13(b)]