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State of Uttar Pradesh - Section

Section 17 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

17. Combined selection list.

- If appointment has to be made both by direct recruitment and by promotion a combined select list shall be prepared by taking the names of candidates alternately from the lists prepared under Rule 15 and Rule 16, the first name being from the prepared under Rule 16.