Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 8 in The Faridabad Complex Water-Supply Bye-laws 8. Alteration on removal of consumer's pipes and fittings. - No consumer's pipes shall be removed, altered or extended except in accordance with these bye-laws.
