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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Odisha - Subsection

Section 291(5) in Orissa Municipal Rules, 1953

(5)The Council may contribute towards the expenses of any public exhibition for the relief of the poor or treatment of disease or infirmity or investigation of causes of disease or for the improvement generally of the public health of the Municipal town.