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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(3) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(3)The District Judge shall also be empowered to impose any of the penaltiesenumerated in clauses (i) to (iv) of Rule 26 on any Member of the Service ofwhich High Court is the Appointing Authority.