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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1) in Telangana Medical Practitioners Registration Act, 1968

(1)The Council may, from time to time, appoint one or more special committees, each consisting of:-
(a)not less than three members of the Council who shall be elected by the Council.
(b)Two such other persons not being members of the Council as the Council may nominate.