Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Tamilnadu - Subsection Section 4A(14) in Tamil University Act, 1982 (14)to enter into agreement with other bodies or persons for the purpose of promoting the objectives of the University. Including the assuming of the management of any Institution under them and the taking over of its rights and liabilities; and
