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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

State of Uttar Pradesh - Subsection

Section 254(1)(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(ii)take on the spot or otherwise such evidence of any person which he may deem necessary for the purpose of any examination or enquiry connected with such building and other construction work directly or indirectly :