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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(b) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(b)Travelling and daily allowances in respect of journeys [including journeys outside India] [Inserted by Rajasthan 3 of 1968.] undertaken by him in the discharge of his official duties or in the public interest.