Bombay High Court
Thermax Limited vs Deputy Commissioner Of Income Tax And ... on 26 November, 2020
Author: Abhay Ahuja
Bench: Ujjal Bhuyan, Abhay Ahuja
15_WPST31473_19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Minal
V.
Digitally
signed by
Minal V. Parab
Date:
2020.11.26
WRIT PETITION (ST.) NO.31473 OF 2019
Parab 15:50:04
+0530
Thermax Limited ... Petitioner
Vs.
Deputy Commissioner of Income Tax-Circle 10
and others ... Respondents
Mr. Percy Pardiwalla, Senior Advocate a/w. Mr. Nishant Thakkar and
Jasmin Amalsadvala i/b. PDS Legal for Petitioner.
Mr. Sham Walve for Respondents.
CORAM : UJJAL BHUYAN &
ABHAY AHUJA, JJ.
DATE : NOVEMBER 26, 2020 P.C. :
Heard learned counsel for the parties.
2. List this matter along with Writ Petition (L) No.3575 of 2020 on 19.01.2021.
3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(ABHAY AHUJA , J.) (UJJAL BHUYAN, J.) Minal Parab 1/1