Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Thermax Limited vs Deputy Commissioner Of Income Tax And ... on 26 November, 2020

Author: Abhay Ahuja

Bench: Ujjal Bhuyan, Abhay Ahuja

                                                                                 15_WPST31473_19.odt

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
Minal
V.
        Digitally
        signed by
        Minal V. Parab
        Date:
        2020.11.26
                                         WRIT PETITION (ST.) NO.31473 OF 2019
Parab   15:50:04
        +0530




                         Thermax Limited                                         ...     Petitioner
                         Vs.
                         Deputy Commissioner of Income Tax-Circle 10
                         and others                                              ...     Respondents

                         Mr. Percy Pardiwalla, Senior Advocate a/w. Mr. Nishant Thakkar and
                         Jasmin Amalsadvala i/b. PDS Legal for Petitioner.
                         Mr. Sham Walve for Respondents.

                                                            CORAM : UJJAL BHUYAN &
                                                                    ABHAY AHUJA, JJ.

DATE : NOVEMBER 26, 2020 P.C. :

Heard learned counsel for the parties.

2. List this matter along with Writ Petition (L) No.3575 of 2020 on 19.01.2021.

3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

(ABHAY AHUJA , J.) (UJJAL BHUYAN, J.) Minal Parab 1/1