Section 6(6) in Tamil Nadu District Municipalities Building Rules, 1972
(6)[ No site lying within a distance of 900 metres from the outer periphery of the Indian Air Force installations shall be approved for construction of any building or structure or wall or other masonry construction.] [Inserted by G.O. Ms. No. 164, Municipal Administration and Water Supply (MAI), Department, dated 20th November 2002.]
