Supreme Court - Daily Orders
Delhi Development Authority vs M/S. Harmony Properties Pvt. Ltd. . on 4 May, 2023
Bench: Krishna Murari, Sanjay Kumar
ITEM NO.25 COURT NO.13 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 14353/2023 in C.A. No.
4580/2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
M/S. HARMONY PROPERTIES PVT. LTD. Respondent(s)
( IA No. 70112/2023 - CONDONATION OF DELAY IN FILING
IA No. 70110/2023 - RECALLING THE COURTS ORDER)
Date : 04-05-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
For Respondent(s) Mr. Rajiv Ranjan Dwivedi, AOR
UPON hearing the counsel the court made the following
O R D E R
List after three months.
(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.05.04 17:08:24 IST Reason: