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Supreme Court - Daily Orders

Delhi Development Authority vs M/S. Harmony Properties Pvt. Ltd. . on 4 May, 2023

Bench: Krishna Murari, Sanjay Kumar

     ITEM NO.25                         COURT NO.13                 SECTION XIV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 14353/2023 in C.A. No.
     4580/2016

     DELHI DEVELOPMENT AUTHORITY                                    Petitioner(s)

                                                VERSUS

     M/S. HARMONY PROPERTIES PVT. LTD.                             Respondent(s)

     ( IA No. 70112/2023 - CONDONATION OF DELAY IN FILING
      IA No. 70110/2023 - RECALLING THE COURTS ORDER)

     Date : 04-05-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE SANJAY KUMAR


     For Petitioner(s)             Mr. Ashwani Kumar, AOR
                                  Mr. Anshay Dhatwalia, Adv.


     For Respondent(s)             Mr. Rajiv Ranjan Dwivedi, AOR


                          UPON hearing the counsel the court made the following
                                            O R D E R

List after three months.

(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.05.04 17:08:24 IST Reason: