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State of Rajasthan - Section

Section 29 in Rajasthan Public Trust Act, 1959

29. Bar against suits by un-registered trust.

(1)No suit to enforce a right on behalf of a public trust which is required to be registered under this Act but has not been so registered shall be heard or decided in any Court.
(2)The provisions of Sub-section (1) shall apply to claim of set off or other proceeding to enforce a right on behalf of such public trust.