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State of Tamilnadu - Section

Section 25 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

25. RLDC shall periodically review the actual deviation from the despatch and net drawal schedules being issued, to check whether any of the regional entities are indulging in unfair gaming or collusion. In case any such practice is detected, the matter shall be reported to the Membfcr Secretary, RPC for further investigation/action.