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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(4) in Jharkhand Water Resources Regulatory Authority Act, 2014

(4)To promote efficient use of water resources and minimizing wastage of water by :
(a)Fixing and monitoring implementation of stipulated quality standards for management of water resources by various users/departments and recommend actions against violations.
(b)Fixing and monitoring implementation of stipulated quality standards for the services to be provided by various water resources service providers and recommend actions against violations.