Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193C] [Entire Act] State of Uttar Pradesh - Subsection Section 193C(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (c)Persons in favour of whom declaration under Section 6 of the U.P. Agricultural Tenants (Acquisition of Privileges) Act. 1949, was made
