Section 21A in The State Bank Of India (Subsidiary Banks) Act, 1959
21A. [ Register of Beneficial owners. [Inserted by Depositories Related Laws (Amendment) Act (8 of 1997) S.7 (w.e.f. 15-1-97) ]
- The register of beneficial owners maintained by a depository under section 11 of the Depositories Act, 1996 shall be deemed to be a register of shareholders for the purposes of this Act.] [Inserted by Act 56 of 1962, Section 3 (w.e.f. 1-1-1963)]
