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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1)(i) in The Rajasthan Sales Tax Rules, 1995

(i)[of sale outside the State except the goods as may be notified by the State Government] [or by way of branch transfers/depot transfers/stock transfers] [Inserted by Notification dated 30-3-2000, Published in Rajasthan Gazette Extraordinary part 4(ga), dated 30-3-2000, page 499-91, w.e.f. 30-3-2000.] or