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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(5) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(5)Reservation of seats for the candidates sponsored by Other State Government/Union Territories.One seat over and above intake capacity shall be reserved for the candidates sponsored by other State Government/Union Territories for admission into two years D.Ed., course where there are Telugu Medium schools and do not have facilities of DIETs in Telugu medium. Such seat shall be given in the Government DIET, Mahabubnagar in the State without any reference to the DEECET on reciprocal basis.