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State of Haryana - Section

Section 4 in Punjab Market Committees Bye-laws

4. Time and Place of meeting.

- A meeting of the Committee shall ordinarily be held in the office of the Committee at least once in three months at a time and date and place fixed by the Chairman. The Chairman may on his own discretion and shall on requisition in writing of not less than half the existing strength of the Committee, call an emergent meeting.