Himachal Pradesh High Court
Sunder Nagar vs State Of H.P. Through on 3 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA .
ON THE 3rd DAY OF AUGUST, 2022.
BEFORE HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN & HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA CIVIL WRIT PETITION No.5130 of 2022.
Between:-
r to MAHINDER KUMAR, SON OF SH. JAI SINGH, RESIDENT OF VILLAGE KANGU, TEHSIL SUNDER NAGAR, DISTRICT MANDI, H.P. .....PETITIONER.
(BY SH. R.K. BANSAL, ADVOCATE) AND
1. STATE OF H.P. THROUGH SECRETARY (POWER) TO THE GOVT. OF H.P.
2. HIMACHAL PRADESH POWER TRANSMISSION CORPORATION LIMITED SHIMLA, NEAR SHIMLA BYPASS, OLD MLA QUARTERS, TUTIKANDI, PANJRI, H.P. THROUGH ITS MANAGING DIRECTOR.
3. ASSISTANT ENGINEER, HIMACHAL PRADESH POWER TRANSMISSION CORPORATION LIMITED, SUNDER NAGAR, DISTRICT MANDI, H.P. ......RESPONDENTS.
::: Downloaded on - 03/08/2022 20:03:09 :::CIS 2(SH. ASHOK SHARMA, ADVOCATE GENERAL WITH SH. RAJINDER DOGRA, SENIOR .
ADDITIONAL ADVOCATE GENERAL, SH. VINOD THAKUR, ADDITIONAL ADVOCATE GENERAL, SH. BHUPINDER THAKUR, DEPUTY ADVOCATE GENERAL AND SH. RAJAT CHAUHAN, LAW OFFICER, FOR RESPONDENT-1) (SH. DINESH BHANOT, ADVOCATE, FOR RESPONDENTS-2 AND 3) ________________________________________________________________ This petition coming on for admission before notice this day, Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the following:
r ORDER Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General and Mr. Dinesh Bhanot, Advocate, appear and waive service of notice on behalf of respondent Nos. 1, 2 and 3 respectively.
2. Learned counsel for the petitioner states that he is under instructions to withdraw the present petition provided liberty is granted to resort to such remedy as available to him under the law. Prayer being innocuous is allowed.
3. Consequently, the instant petition is dismissed as withdrawn, with liberty as aforesaid.
::: Downloaded on - 03/08/2022 20:03:09 :::CIS 34. Pending application, if any, also stands disposed of.
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(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 3rd August, 2022.
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