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[Cites 0, Cited by 0] [Section 94(4)] [Section 94] [Entire Act]

State of Telangana - Subsection

Section 94(4)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)if there is discrepancy between the votes displayed on the control unit and the counting of the paper slips, amend the result sheet in Form XXVI as per the paper slips count;