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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of West Bengal - Subsection

Section 207(1)(c) in Siliguri Municipal Corporation Act, 1990

(c)change or allow the change of the use of any building erected before the commencement of this Act contrary to the use for which such erection was originally sanctioned;