Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(12) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(12)To ensure safety and utilization of space by disabled and elderly people, the clinical establishment shall provide Barrier free access environment for easy access to non-ambulant(wheel-chair, stretcher), semi-ambulant, visually disabled and elderly persons as per "Guidelines and Space Standards for barrier-free built environment for Disabled and Elderly Persons" of Central Public Works Department/ Ministry of Social Welfare, Government of India.